MT BANTO DEVI Vs. FIRM RAI SAHIB LALA SHIV PARSHAD, SRI KISHEN DAS THROUGH RAI SAHIB, SHIV PARSHAD AND ORS
LAWS(LAH)-1942-11-1
HIGH COURT OF LAHORE
Decided on November 05,1942
Appellant
VERSUS
Respondents
JUDGEMENT
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