- (1.) THIS letters patent appeal is at the instance of the unsuccessful petitioner.
(2.) He filed the writ petition in a representative capacity for a direction to the Bihar School Examination Board (for short, 'the Board ') to publish the result of the students, who appeared in the examination for the Sessions 1986 -88, 1987 -89 and 1988 -90. The Single Judge did not find any merit in the writ petition, particularly, in the light of the order of this court in the writ petition being CWJC No. 5281 of 1990 filed by the College viz., Gautam Budh Primary Teachers ' Training College.
(3.) GAUTAM Budh Primary Teachers ' Training College filed the writ petition before this court being CWJC No. 5281 of 1990 for a direction to the State Government and its functionaries to grant recognition and for a direction to the Board to permit the students of its College, who had completed the courses for the Sessions 1986 -88, 1987 -89 and 1988 -90, to appear in the Primary Teachers ' Training Examination.;