(1.) Heard parties.
(2.) Through this writ application, the petitioner seeks following reliefs:-
(3.) The petitioner is aggrieved by the counting of the votes in which respondent no.7 was elected as Up-Mukhiya.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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