GURU PRASAD Vs. COMMISSIONER OF INCOME TAX

Referred Judgements :-

M. CHOCKALINGAM AND M. MEYYAPPAN V. CIT [REFERRED TO]
COMMISSIONER OF COMMERCIAL TAXES V. NORTH RAMGARH COAL COMPANY PRIVATE LTD. [REFERRED TO]
COMMISSIONER OF INCOME TAX MADRAS VS. ARUNACHALAM CHETTIAR [REFERRED TO]
BIDI SUPPLY CO VS. UNION OF INDIA [REFERRED TO]
BASHESHAR NATH VS. MODEL KNITTING INDUSTRIES LIMITED [REFERRED TO]
L HAZARI MAL KUTHIALA VS. INCOME TAX OFFICER SPECIAL CIRCLE AMBALA CANTT [REFERRED TO]
KALAWATI DEVI HARLALKA VS. COMMISSIONER OF INCOME TAX WEST BENGAL DURGA DEVI [REFERRED TO]
S SANKAPPA VS. INCOME TAX OFFICER CENTRAL CIRCLE II BANGALORE [REFERRED TO]
BALADIN BAM VS. COMMISSIONER OF INCOME TAX U P [REFERRED TO]
K RAMADAS SHENOY VS. CHIEF OFFICERS TOWN MUNICIPAL COUNCIL UDIPI [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SRIKISHAN DASS [REFERRED TO]
MANDAL GINNING AND PRESSING COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
MINOCHA V P ITO VS. INCOME TAX APPELLATE TRIBUNAL [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. VELLINGIRI GOUNDER [REFERRED TO]
IMPERIAL CHEMICAL INDUSTRIES LTD VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF WEALTH TAX VS. VANAVARAYAR M K S [REFERRED TO]
COMMISSIONER OF INCOME TAX BOMBAY CITY VS. JAGDISH PRASAD RAMNATH [REFERRED TO]