(1.) Interlocutory Application No.7258 of 2014
(2.) No counter affidavit is filed by the contesting respondent opposing the application.
(3.) The delay is meager and we are satisfied with the reasons assigned for the belated filing of the Letters Patent Appeal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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