REGENT COMPUTRONICS PVT. LTD.

PRIYANKA KUMARI, D/O RAVINDRA PRASAD Appellant

V/S

DIRECTOR, ALL INDIA INSTITUTE OF MEDICAL SCIENCES, PATNA AND ORS Respondents

Referred Judgements :-

MEDICAL COUNCIL OF INDIA V. NAINA VERMA AND OTHERS [REFERRED]
MEDICAL COUNCIL OF INDIA VS. MADHU SINGH [REFERRED]
NEELU ARORA VS. UNION OF INDIA [REFERRED]
MRIDUL DHAR VS. UNION OF INDIA [REFERRED]
ASHA VS. B D SHARMA UNIVERSITY OF HEALTH SCIENCES [REFERRED]
AMAN DEEP JASWAL VS. STATE OF PUNJAB [REFERRED]

JUDGEMENT

(1.) Heard Mr. Pushkar Narain Shahi, learned Senior Counsel for the appellant, and Mr. Binay Kumar Pandey, learned Counsel for the respondents.

(2.) Challenge in this appeal is order, dated 28.01.2014, passed in CWJC No. 22675/2013, whereby and whereunder the learned single Judge has dismissed the writ petition observing that the matter lacks merit.

(3.) The appellant has prayed for the following reliefs:-

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PRIYANKA KUMARI, D/O RAVINDRA PRASAD Vs. DIRECTOR, ALL INDIA INSTITUTE OF MEDICAL SCIENCES, PATNA AND ORS

Referred Judgements :-

JUDGEMENT

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