MUKESH KUMAR Vs. COMMISSIONER OF INCOME TAX PATNA

Referred Judgements :-

K.PECHISIA V. UNION OF INDIA [DISTING TO 23]
UTTAM CHAND VS. INCOME TAX OFFICER CENTRAL CIRCLE AMRITSAR [REFERRED TO]
P JAYAPPAN VS. S K PERUMAL FIRST INCOME TAX OFFICER TUTICORIN [REFERRED TO]
K T M S MOHD AMANULLAH QUARESHI VS. UNION OF INDIA [REFERRED TO]
GEETA GUPTA DR VS. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX [REFERRED TO]
ASHVINKUMAR VADILAL PATEL VS. S RAJGURI [REFERRED TO]
ASHWINKUMAR VADILAL PATEL DALAL VS. P T MEHTA INCOME TAX OFFICER [REFERRED TO]
BALAJI OIL TRADERS VS. INCOME TAX OFFICER [REFERRED TO]
KOTHARI AND SONS VS. SUBRAMANIAN N INCOME TAX OFFICER [REFERRED TO]
R L CHADHA VS. INCOME TAX OFFICER [REFERRED TO]
HARBANS SINGH VS. UNION OF INDIA [REFERRED TO]
BANWARILAL SATYANARAIN VS. STATE OF BIHAR [DISTINGUISHED]