LALAN KUMAR SINGH Vs. STATE OF BIHAR

Referred Judgements :-

RAMA SHANKAR SRIVASTAVA V/S. DIVISIONAL SUPDT. NORTHERN RAILWAY,ALLAHABAD [REFERRED]
ABDUL MAJID AND ORS. V/S. THE STATE TRANSPORT APPELLATE AUTHORITY,BIHAR AND ORS. [REFERRED]
UNION OF INDIA V/S. J.N. SINHA [REFERRED]
SHRI KRISHAN V/S. KURUKSHETRA UNIVERSITY [REFERRED]
MARTIN BURN LTD. V/S. THE CORPORATION OF CALCUTTA [REFERRED]
GOODE VENKATESHWARA RAO V/S. GOVT. OF ANDHRA PRADESH AND ORS. [REFERRED]
RABINDRA NATH SINGH V/S. THE STATE OF BIHAR AND ORS. [REFERRED]
CONSTITUTION OF INDIA. IN UNION OF INDIA V/S. TULST RAM PATEL [REFERRED]
BIJAY BHARTI V/S. STATE OF BIHAR [REFERRED]
ORGANO CHEMICAL INDUSTRIES AND ANR. V/S. UNION OF INDIA AND ORS. [REFERRED]
DEVENDRA PRASAD GUPTA V/S. THE STATE OF BIHAR AND ORS. [REFERRED]
BANWARI LAL NEWATIA V/S. UNDER SECRETARY TO GOVERNMENT OF INDIA AND ORS. [REFERRED]
ROSHAN LAL AND ORS. V/S. INTERNATIONAL AIRPORT AUTHORITY OF INDIA AND ORS. [REFERRED]
HARI PRASAD MANDAL V/S. ADDITIONAL COLLECTOR [REFERRED]
CHANDRADEO MAHTO V/S. THE STATE OF BIHAR AND ORS. [REFERRED]
UNION OF INDIA AND ORS. V/S. MOHD. RAMZAN KHAN [REFERRED]
BOARD OF TECHNICAL EDUCATION,U.P. AND ORS. V/S. DHANWANTRI KUMAR AND ORS. [REFERRED]
SATISH KUMAR AND ORS. V/S. THE STATE OF BIHAR AND ORS. [REFERRED]
M.L GUPTA V/S. INSTRUMENTATION LTD. AND ORS. [REFERRED]
R.S. DAS V/S. UNION OF INDIA [REFERRED]
U.P. JUNIOR DOCTORS ACTION COMMITTEE V/S. DR. B. SHEETAL NANDWANI AND ORS. [REFERRED]
DINANATH SINGH AND ORS. V/S. THE STATE OF BIHAR AND ORS. [REFERRED]
SUMESHWAR PRASAD VERMA AND ORS. V/S. STATE OF BIHAR AND ORS. [REFERRED]
PRITHVI NATH YADAV V/S. THE STATE OF BIHAR AND ORS. [REFERRED]
OLGA TELLIS AND ORS. V/S. BOMBAY MUNICIPAL CORPORATION AND ORS. [REFERRED]
H.C. PUTTASWAMY AND ORS. V. THE HON BLE CHIEF JUSTICE OF KARNATAKA HIGH COURT,BANGALORE AND ORS. [REFERRED]
BRIJ MOHAN V/S. M.P.S.R.T. CORP. [REFERRED]
PRAMOD KUMAR AND ORS. V/S. THE STATE OF BIHAR AND ORS. [REFERRED]
JAI BHARAT CO. V/S. CENTRAL COALFIELDS LTD. [REFERRED]
CHAMPARAN SALT AGENCY V/S. THE STATE OF BIHAR AND ORS. [REFERRED]
STATE OF HARYANA AND ORS. ETC. V/S. PIARA SINGH AND ORS. [REFERRED]
PRAMOD KUMAR AND ORS. V/S. THE STATE OF BIHAR AND ORS. [REFERRED]
SURESH NARAYAN SHARMA AND ORS. V. THE STATE OF BIHAR AND ORS. [REFERRED]
VIJAY KUMAR V/S. THE STATE OF BIHAR AND ORS. [REFERRED]
SITARAM THAKUR V/S. THE STATE OF BIHAR AND ORS. [REFERRED]
SMT. MADHURI KUMARI V/S. THE STATE OF BIHAR AND ORS. [REFERRED]
JAI NARESH SINGH AND ORS. V/S. THE STATE OF BIHAR AND ORS. [REFERRED]
NATIONAL INSTITUTE OF MENTAL HEALTH AND NEURO SCIENCES V/S. K.K. RAMAN [REFERRED]
TAJA PRASAD V/S. THE STATE OF BIHAR AND ORS. [REFERRED]
MISS PRASANNA KUMARI AMMA M.P. AND ANR. V/S. BIHAR STATE FINANCIAL CORPORATION [REFERRED]
NAND KUMAR PRASAD AND ORS. V/S. THE STATE OF BIHAR AND ORS. AND OTHER [REFERRED]
SUKHSAGAR PRASAD AND ORS. V/S. THE STATE OF BIHAR AND ORS. [REFERRED]
SITARAM THAKUR V/S. STATE OF BIHAR AND ORS. [REFERRED]
SANDEEP KUMAR V/S. STATE OF U.P. [REFERRED]
JOYACHAN ANTONY V/S. STATE OF KERALA AND ORS. [REFERRED]
SMT. SHRISHT DHAWAN V/S. M/S SHAW BROTHERS [REFERRED]
PRAMOD KUMAR V/S. BIHAR UNIVERSITY [REFERRED]
SUKU MAHTO V/S. STATE OF BIHAR [REFERRED]
MRITUNJAY KUMAR V/S. THE STATE OF BIHAR AND ORS. [REFERRED]
RAJ KISHORE KUMAR SINHA AND ORS. V/S. THE STATE OF BIHAR AND ORS. [REFERRED]
ALL MANIPUR REGULAR POSTS VACANCIES SUBSTITUTE TEACHERS ASSOCIATION V/S. STATE OF MANIPUR [REFERRED]
CHINTAPALLI AGENCY TALUK ARRACK SALES COOPERATIVE SOCIETY LIMITED VS. SECRETARY FOOD AND AGRICULTURE GOVERNMENT OF ANDHRA PRADESH [REFERRED]
S L KAPOOR VS. JAGMOHAN [REFERRED]
FRANCIS CORALIE MULLIN VS. ADMINISTRATOR UNION TERRITORY OF DELHI [REFERRED]
EXCISE COMMISSIONER VS. CHANDER SHEKHAR [REFERRED]
INDRU RAMCHAND BHARVANI VS. UNION OF INDIA [REFERRED]
SURESH CHANDRA VERMA VS. CHANCELLOR NAGPUR UNIVERSITY [REFERRED]
MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION VS. K S GANDHI [REFERRED]
K BALASUBRAMANIAN VS. STATE OF TAMIL NADU [REFERRED]
SARDARA SINGH VS. STATE OF PUNJAB [REFERRED]
STATE OF PUNJAB VS. SURINDERKUMAR [REFERRED]
KARNATAKA STATE PRIVATE COLLEGE STOP GAP LECTURERS ASSOCIATION B R PARINEETH VS. STATE OF KARNATAKA [REFERRED]
DELHI DEVELOPMENT HORTICULTURE EMPLOYEES UNION VS. DELHI ADMINISTRATION DELHI [REFERRED]
BAIKUNTHA NATH DAS VS. CHIEF DISTRICT MEDICAL OFFICER BARIPADA [REFERRED]
RAM KRISHNA VERMA VS. STATE OF UTTAR PRADESH [REFERRED]
D K YADAV VS. J M A INDUSTRIES LIMITED [REFERRED]
MANAGING DIRECTOR ECIL HYDERABAD VS. B KARUNAKAR [REFERRED]
STATE OF MAHARASHTRA VS. PRABHU [REFERRED]
LUCKNOW DEVELOPMENT AUTHORITY VS. M K GUPTA [REFERRED]
J AND K PUBLIC SERVICE COMMISSION VS. NARINDER MOHAN [REFERRED]
STATE BANK OF INDIA VS. SAMARENDRA KISHORE ENDOW [REFERRED]
STATE OF UTTAR PRADESH K L SHARMA R D GUPTA ARUN KUMAR MISHRA VS. U P STATE LAW OFFICERS ASSOCIATION :U P STATE LAW OFFICERS ASSOCIATION HIGH COURT ALLAHABAD :STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH [REFERRED]
LIFE INSURANCE CORPORATION OF INDIA VS. ASHA RAMCHHANDRA AMBEKAR MRS [REFERRED]