LAWS(PAT)-2003-3-48

LOVELY KUMARI Vs. BHUPENDRA NARAYAN MANDAL UNIVERSITY

Decided On March 26, 2003
Lovely Kumari Appellant
V/S
Bhupendra Narayan Mandal University Respondents

JUDGEMENT

(1.) HEARD counsel for the parties.

(2.) THIS writ application has been filed for issuance of a direction upon the Respondents - University to publish the result of B.Sc. Mathematics (Hons).

(3.) LEARNED counsel for the University submits that the result of the petitioner has not been published as she has appeared in one examination to clear part -ill course examination and also one paper of Part -ll.