JUDGEMENT
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(1.)The petitioner belong to village Dusadhi Pakhi, Police Station Kankarbagh, District Patna. He desires that a certain sector of road falling within village Manjhaul, District Begusarai be repaired. His contention is that unless the High Court issues a direction the funds will lapse.
(2.)If the petitioner is truly interested that the funds must not lapse then he should raise this issue before his Panchayat not as a public interest litigation straightway before the High Court.
(3.)Dismissed. Petition dismissed.
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