(1.) Heard learned counsel for the petitioner and learned counsel for the respondent Bihar State Electricity Board.
(2.) Petitioner assails the order passed by the respondent Joint Secretary communicated to him under Memo No. 979 dated 20.4.2011 (Annexure-5).
(3.) Setting of facts leading to the application are as under:--
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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