SUNDESHWAR ROY Vs. STATE OF BIHAR

JUDGEMENT

(1.) Heard learned counsel for the petitioner, learned counsel for the Accountant General and learned AAG-4 for the State.

(2.) Pursuant to order dated 04.02.2020 the respondents No. 4, 5 and 6 as also the petitioner are present in Court.

(3.) The petitioner has moved the Court for following reliefs:-