(1.) Heard learned counsel for the petitioner and Mr. J.P.Karn, learned Senior Counsel for the Navodaya Vidyalaya.
(2.) The prayer of the petitioner in this writ petitioner reads as below:
(3.) Learned counsel for the petitioner with reference to the aforementioned relief would submit that;
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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