PREMA Vs. STATE OF HIMACHAL PRADESH

JUDGEMENT

(1.) All these petitions arise out of same FIR and since common questions of law and fact and involved, hence, are being disposed of by a common order.

(2.) Shri Vinod Kumar, Additional Superintendent of Police, Bilaspur, is present alongwith record. Record perused and returned. Status report taken on record.

(3.) All the petitioners are present in person.