LAWS(HPH)-2011-10-96

BALA RAM Vs. STATE OF H.P. AND OTHERS

Decided On October 28, 2011
BALA RAM Appellant
V/S
State Of H.P. And Others Respondents

JUDGEMENT

(1.) THE writ petition has been filed with the following prayer:

(2.) THERE will be a direction to the second respondent to