(1.) CMP(M) No. 739 of 2011.
(2.) HEARD . The delay in filing the appeal is condoned and the application is disposed of.
(3.) THE appeal is disposed of, so also the pending application(s), if any.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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