(1.) REPLY has not been filed, despite last opportunity having been granted to the Respondents.
(2.) HEARD and gone through the record.
(3.) SEVERAL opportunities have been afforded to the Respondents to file reply, but to no avail.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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