LAWS(HPH)-2010-8-94

PUNNU RAM Vs. STATE OF H.P. AND ORS.

Decided On August 02, 2010
PUNNU RAM Appellant
V/S
State Of H.P. And Ors. Respondents

JUDGEMENT

(1.) THE petitioner has filed this petition mainly with the following prayers:

(2.) THE petitioner has submitted Annexure P -4, representation and the same is pending before the 2nd respondent.