BASAB BIRAJA PAUL Vs. EDELWEISS ASSET FINANCIAL RECONSTRUCTION COMPANY LIMITED
LAWS(NCLT)-2019-9-31
NATIONAL COMPANY LAW TRIBUNAL
Decided on September 06,2019
Appellant
VERSUS
Respondents
JUDGEMENT
- ;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.