IN RE Vs. GRASIM INDUSTRIES LTD

JUDGEMENT

(1.) Grasim Industries Limited (hereinafter referred to as "Grasim" for short) is a public company limited by shares.

(2.) Aditya Birla Nuvo Limited (hereinafter referred to as "ABNL" for short) is a public company limited by shares.

(3.) Aditya Birla Financial Services Limited (hereinafter referred to as "ABFSL" or a "Resulting Company", as the context may admit) is also a public company limited by shares.