IDBI BANK LTD Vs. BCC ESTATE PVT LTD

JUDGEMENT

(1.) Learned Advocate Mr. Baiju Bhagat present for Applicant/ Financial Creditor. Learned Advocate Mr. Arjun Sheth present for Respondent.

(2.) It is noticed that objections filed in CP(IB) 80/2017 from the contents that relate to CP(IB) 81/2017 and vice versa. Hence the objections filed in CP(IB) 80/2017 is treated as in CP(IB) 81/2017 and vice versa.

(3.) Affidavit of applicant filed with documents.