(1.) Mr. Nikhil Palli, learned counsel for the petitioner states that all defects like filing of the bank certificate, naming of Insolvency Professional etc. shall be removed within seven days. List for further consideration on 16.08.2017.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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