PITAMBARA ENTERPRISES Vs. VALEDA HERBALS PVT LTD
LAWS(NCLT)-2017-5-80
NATIONAL COMPANY LAW TRIBUNAL
Decided on May 31,2017
PITAMBARA ENTERPRISES
Appellant
VERSUS
VALEDA HERBALS PVT LTD
Respondents
JUDGEMENT
- (1.)Notice to the respondents Dasti returnable on 3rd July 2017.
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