(1.) HEARD Mr. R.K. Gupta, learned Counsel for the appellants.
(2.) NONE is present on behalf of the respondent.
(3.) AT the very outset it may be observed that the point of argument submitted by the appellants has force. This appeal is partly allowed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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