AVAS AYUKT, U.P.AVAS EVAM VIKAS PARISHAD Vs. RAMESH CHANDRA GUPTA
LAWS(UPCDRC)-2001-8-9
UTTAR PRADESH STATE CONSUMER DISPUTES REDRESSAL COMMISSION
Decided on August 08,2001
Appellant
VERSUS
Respondents
JUDGEMENT
- ;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.