MOHAMMED N AIM Vs. EXECUTIVE ENGINEER (COMMERCIAL), U.P.S.E.B.
LAWS(UPCDRC)-2001-3-12
UTTAR PRADESH STATE CONSUMER DISPUTES REDRESSAL COMMISSION
Decided on
March 20,2001
Appellant
VERSUS
Respondents
JUDGEMENT
-
;
Copyright © Regent Computronics Pvt.Ltd.