GENERAL MANAGER, OFFICE OF THE ASSISTANT ENGINEER (TELECOM-MUNICATION) (LEGAL CELL) Vs. TEJ NARAYAN NIGAM
LAWS(UPCDRC)-2001-3-30
UTTAR PRADESH STATE CONSUMER DISPUTES REDRESSAL COMMISSION
Decided on
March 28,2001
Appellant
VERSUS
Respondents
JUDGEMENT
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