JOINT SECRETARY AND VICE-CHAIRMAN OF MEERUT DEVELOPMENT AUTHORITY Vs. RAJESH JOHARI
LAWS(UPCDRC)-2001-5-1
UTTAR PRADESH STATE CONSUMER DISPUTES REDRESSAL COMMISSION
Decided on May 24,2001
Appellant
VERSUS
Respondents
JUDGEMENT
- ;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.