KALYANI STEELS LIMITED, REP. BY ITS DIRECTOR, SHIVKUMAR KHENY Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED (KPTLC),
LAWS(APTE)-2006-3-6
APPELLATE TRIBUNAL FOR ELECTRICITY
Decided on March 29,2006

Appellant
VERSUS
Respondents

JUDGEMENT

- ;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.