(1.) This revision petition is directed against the order dated 19th January, 1987 passed by the Sub Judge IInd Class, Patiala, closing the evidence of the defendant on his failure to produce the same despite personal undertaking to do so.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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