(1.) The challenge in revision here is to the order of the executing Court accepting the judgment-debtors objections to the execution application filed by the decree-holder and the consequent dismissal of the proceedings.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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