JUDGEMENT
JASPAL SINGH, J. -
(1.) By this common judgment, this Court intends to dispose of afore-mentioned 18 civil writ petitions as these involve commonality of facts, controversy and the applicability of law.
(2.) For reference to facts, file of CWP No. 15306 of 2016 is being taken up.
(3.) Learned counsel for the respondents has filed Status report by way of an affidavit of Mr. Manjit Singh Narang, Managing Director, PRTC, on behalf of the respondents which is also to be read in other connected matters.;
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