LAWS(P&H)-2021-3-60

PUNJAB FINANCIAL CORPORATION Vs. ROSHAN LAL

Decided On March 05, 2021
PUNJAB FINANCIAL CORPORATION Appellant
V/S
ROSHAN LAL Respondents

JUDGEMENT

(1.) Through this order, four Civil Writ Petitions i.e CWP14826-2020, 14755-2020, 4545-2020 and 5731-2020 shall stand disposed of.

(2.) Two writ petitions (CWP-14826-2020 and CWP-14755- 2020) have been filed by the Management whereas two counter writs (CWP-4545-2020 and CWP-5731-2020) have been filed by the workmen.

(3.) On 27.01.2021, learned counsel representing the Management got these writ petitions segregated on the ground that these writ petitions involve different issues. It is important to note that a bunch of 32 connected writ petitions have been disposed of by this Bench vide judgment dated 01.03.2021.