(1.) Heard Mr. I. Longjem, learned counsel appearing for the petitioner, Mr. N. M. Jamir, learned counsel appearing for the respondent Nos. 1 and 2 and Mr. T. B. Jamir, learned counsel appearing for the respondent No. 3.
(2.) The affidavit on behalf of the State Government as well as Accountant General have been filed explaining their respective stand in the case.
(3.) The brief facts, which have given rise to the filing of this writ petition, may be noticed as hereunder -