RAVINDER KUMAR ANAND AND ANR. Vs. STATE OF ASSAM AND ORS.
LAWS(GAU)-2016-10-32
HIGH COURT OF GAUHATI
Decided on
October 04,2016
Ravinder Kumar Anand and Anr.
Appellant
VERSUS
STATE OF ASSAM And ORS.
Respondents
JUDGEMENT
Ajit Singh,J. -
(1.) Mr. B Chakraborty, learned counsel for the petitioners.
(2.) Mr. M Phukan, learned Additional Public Prosecutor for respondent No.1.
(3.) Heard on admission.;
(2.) Mr. M Phukan, learned Additional Public Prosecutor for respondent No.1.
(3.) Heard on admission.;
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