NAGAON ELECTRICAL CIRCLE FRANCHISEE ASSOCIATION AND ANR. Vs. STATE OF ASSAM AND ORS.
LAWS(GAU)-2016-10-34
HIGH COURT OF GAUHATI
Decided on
October 19,2016
Nagaon Electrical Circle Franchisee Association and Anr.
Appellant
VERSUS
STATE OF ASSAM And ORS.
Respondents
JUDGEMENT
Ajit Singh,J. -
(1.) Heard on admission.
(2.) This appeal is directed against the order dated 5.10.2016 passed by the learned Single Judge of this High Court whereby he has disposed of appellant's WP(C) No. 5994/2016.
(3.) Admittedly, the order under challenge was passed with the consent of the counsel for appellants.;
(2.) This appeal is directed against the order dated 5.10.2016 passed by the learned Single Judge of this High Court whereby he has disposed of appellant's WP(C) No. 5994/2016.
(3.) Admittedly, the order under challenge was passed with the consent of the counsel for appellants.;
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