(1.) Heard Mr. I.H. Saikia, learned counsel for the petitioner and Mr. S.P. Choudhury, learned Central Govt. Counsel for the respondents.
(2.) Case was heard on 04.08.2015 and today is fixed for delivery of judgment.
(3.) Petitioner is serving as Superintending Engineer in the Border Roads Organization. He seeks promotion to the next higher rank of Chief Engineer.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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