REGENT COMPUTRONICS PVT. LTD.

Yudhisthir Das Appellant

V/S

STATE OF TRIPURA AND FOUR ORS Respondents

Referred Judgements :-

MACFOY V. UNITED AFRICA CO. LTD. [REFERRED]
DEBILAL V. S.J.O. [REFERRED]
SARMA V. STATE BANK [REFERRED]
NAWABKHAN ABBAS V. STATE OF GUJARAT [REFERRED]
JABBALPORE ELECTRIC SUPPLY CO. LTD. V. THE MADHYA PRADESH ELECTRICITY BOARD AND ORS. [REFERRED]
ML. SETHI V. R.P. KAPUR AND RELIANCE [REFERRED]
DR. DINESH KR. AND ORS. V. MOTILAL NEHRU MEDICAL COLLEGE [REFERRED]
HERAMBHA KR. SARMA V. STATE OF ASSAM. [REFERRED]
H.R.E. V. C.E. LAKSHMI NURASIMHAIAH. [REFERRED]
STATE OF U.P. V. MAHARAJA DHARMANDER PRASAD SINGH [REFERRED]
MATHURA PRASAD SARJOO JAISWAL AND ORS. V. DOSSIBAI N.B JEEJEEBHOY [REFERRED]
RAMCHANDRA GANPAT SHINDE V. STATE OF MAHARASHTRA AND ORS. [REFERRED]
UNION OF INDIA VS. S L DUTTAS [REFERRED]

JUDGEMENT

(1.) This Civil Rule which was earlier filed before the Agartala Bench has been transferred to the principal scat and here it has been re-numbered as Civil Rule No. 1650/94, this Civil Rule was filed on 13.10.93 praying the following reliefs:

(2.) Earlier there was a Civil Rule being Civil Rule No. 207/93 before this Court (Agartala Bench.) and Single Judge of this Court by Judgment and order dated 5.7.93 on an application filed by Dr. Priya Ranjan Bhattacharjee, the present Respondent No. 5 inter-alia directed as follows:

(3.) On the basis of this order passed by this Court, the Regional Medical College made the selection and admitted the Respondent No. 5 to the course and accordingly, the Respondent No. 5 is pursuing his study in that College.

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DR. YUDHISTHIR DAS Vs. STATE OF TRIPURA & OTHERS

Referred Judgements :-

JUDGEMENT

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