LAWS(GAU)-2021-9-19

ARUN CH. BARUAH Vs. STATE OF ASSAM

Decided On September 09, 2021
Arun Ch. Baruah Appellant
V/S
STATE OF ASSAM Respondents

JUDGEMENT

(1.) Heard Shri N.N. Upadhyaya, learned counsel for the petitioners.

(2.) Also heard Shri P.S. Deka, learned Standing Counsel, Revenue Department, Assam for the respondent nos. 1, 2 and 3 whereas Shri P.P. Dutta, learned counsel has appeared for the respondent nos. 5, 6 and 7.

(3.) The name of respondent no. 4 was struck off earlier as per an order dated 03.09.2018 passed by this Court.