(1.) Heard Mr. K. N. Choudhury, learned senior counsel for the appellant, and Mr. S. P. Roy, learned senior counsel, representing respondent nos. 2 and 3.
(2.) This writ appeal has been filed by the Assam Small Industries Development Corporation Ltd (hereinafter referred to as "the corporation") against the order dated 07.08.2018 passed by the learned Single Judge in WP(C) 2249/2014, by which the writ petition was dismissed.
(3.) The matter before this court arises out of a proceeding and an award by the Micro and Small Enterprises Facilitation Council (hereinafter referred to as "Facilitation Council"), which is constituted under the provisions of section 21 of the Micro, Small and Medium Enterprises Development Act, 2006 (hereinafter referred to as "MSME Act").