LUNTHANG HAOKIP Vs. STATE OF MANIPUR

Referred Judgements :-

DILIP KUMAR GARG AND ANR. V. STATE OF UP AND ORS. [REFERRED TO]
BHAVNAGAR UNIVERSITY VS. PALITANA SUGAR MILL PRIVATE LIMITED [REFERRED TO]
KISHANSING TOMAR VS. MUNICIPAL CORPORATION OF THE CITY OF AMEDABAD [REFERRED TO]
STATE OF U P VS. CHAUDHARI RAN BEER SINGH [REFERRED TO]
VAVE POTGE SHENVAI VIVIDH VIKAS KARYAKARI SOCIETY LIMITED VS. STATE OF MAHARASHTRA [REFERRED TO]
MUNICIPAL COMMITTEE VS. STATE OF PUNJAB [REFERRED TO]
STATE OF ANDHRA PRADESH VS. MD. HUSSAIN @ SALEEM [REFERRED TO]
PARISONS AGROTECH (P) LTD. AND ORS. VS. UNION OF INDIA (UOI) AND ORS. [REFERRED TO]
ESSAR STEEL LTD. VS. UNION OF INDIA & ORS. [REFERRED TO]
P.R. GANESHAN AND OTHERS VS. LT. GOVERNOR, ANDAMAN NICOBAR ISLANDS AND OTHERS [REFERRED TO]