S. Panda, J. - (1.) W.P.(C) No.15295 of 2015 has been filed by the petitioner-the Management of State Bank of India, assailing the award dated 19.01.2015 passed by the Central Government Industrial Tribunal-cum-Labour Court, Bhubaneswar in Tr. Industrial Dispute Case No. 91 of 2001 in granting compensation to the tune of rupees twenty five lakhs.
(2.) W.P.(C) No. 2715 of 2016 has been filed by the petitioner-Workman to modify the award dated 19.01.2015 passed by the Central Government Industrial Tribunal-cum-Labour Court, Bhubaneswar in Tr. Industrial Dispute Case No. 91 of 2001.
(3.) Since in both the writ petitions, the petitioners have challenged the self same award dated 19.01.2015, both the writ petitions were heard together and disposed of by this Common Judgment.;