(1.) This matter is taken up through hybrid mode.
(2.) Heard.
(3.) The petitioner has challenged the order dtd. 5/5/2022 passed by the learned District Judge, Balasore in I.A. No.18 of 2022 arising out of RFA No.39/2021 rejecting the petition filed under Order-39 Rule-3 of the CPC.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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