(1.) The petitioner in this application has, inter alia, prayed for the following reliefs :
(2.) The fact of the matter lies in a very short compass.
(3.) The petitioner is said to have passed the M.B.B.S. Examination from Rajsahi University, now in Bangladesh whereat he also underwent Internship training. The petitioner allegedly obtained Indian citizenship on 20/09/1977. On 7/01/1981 he applied for Provisional Registration before the West Bengal Medical Council in terms of the provisions of S. 25(1) of the Indian Medical Council Act, 1956. The Medical Council of India directed him to take practical training for one year in India whereafter he received an appointment letter from the Director of Health dated 14/08/1981 asking him to do the Internship (Practical Training) for one year at Bongaon Dr. J. R. Dhar Sub-Divisional Hospital, 24-Parganas (North).