JUDGEMENT
Ajit K. Sengupta, J: -
(1.)This appeal is directed against the judgment and order dated 10th Oct., 1991 passed by a learned single Judge of this Court.
(2.)Shortly stated, the facts are that the Respondent No. 1 M/s. Aaj Kaal Publishers Private Limited, (hereinafter referred to as "AAJ KAAL") is a Newspaper Organisation, publishing a Bengali Daily from Calcutta in the name of "Aaj Kaal". The Appellant Sri Arunangshu Chakraborty who joined "Aaj Kaal" as a Trainee Journalist, was promoted to the rank of Senior Reporter, and subsequently to the rank of Principal Correspondent.
(3.)During his employment as Principal Correspondent at the Delhi Office of the Respondent Company, the appellant committed certain acts which prima facie constituted misconduct. A domestic enquiry was held into the allegation of misconduct and the appellant was found guilty of the charge and a second show cause notice was served on him to show cause why he should not be dismissed from service.
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