JUDGEMENT
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(1.)THE petitioner Dr. (Sm.) Pushpika Chatterjee is the holder of M. B. B. S. degree from the University of Calcutta with a Diploma in Anesthesia and she was declared a specialist in anesthesia in the year 1966. The petitioner's case is as follows :
(2.)THE petitioner joined the Medical Service, Government of West Bengal in the year 1962. She served at different places including muffasil areas within the State and at the material time she was the Resident Medical Officer-cum-Clinical Tutor, Department of Anesthesiology in the Institute of Post Graduate Medical Education Research, Calcutta. By order dated the 20th July, 1970 passed by the Governor (annexure A to the petition), the petitioner was appointed to act until further orders as Medical Officer (Anesthetist) Siliguri sub-Divisional Hospital, Darjeeling with effect from the date on which she would join the post vice Dr. M. N. Mukherjee also referred as Dr. Manindra Nath Mukherjee.
(3.)THERE was another order following on the same date whereby the Governor was pleased to appoint Dr. Manindra Nath Mukherjee then employed as Medical Officer (Anesthetist) Siliguri Sub-Divisional Hospital Darjeeling to act until further orders as Medical Officer (Anesthetist) Sadar Hospital Suri Birbhum with effect from the date on which he would join the post vice Dr. A. Bose.
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