DIPAK KUMAR HIMATSINGKA Vs. JYOTSANA RAJGARHIA & ANR

Referred Judgements :-

DEBENDRA NATH DUTT VS. ADMINISTRATOR-GENERAL OF BENGAL [REFERRED]
ANIL BEHARI GHOSH VS. LMFLCH BALA DASSI [REFERRED]
BANARASI DAS KUNDANLAL BANARASI DAS BANARASI DAS VS. KANSHI BARN :KANSHI RAM :KANSHI RAM :MUNNALAL [REFERRED]
PANDURANG DHONDI CHOUGULE VS. MARUTI HARI JADHAV [REFERRED]
CANNON DUNKERLEY AND COMPANY LIMITED VS. UNION OF INDIA [REFERRED]
DATTATRAYA VS. RANGNATH GOPALRAO KAWATHEKAR DEAD [REFERRED]
SOHRAB S O BELI NAYATA VS. STATE OF MADHYA PRADESH [REFERRED]
STATE OF PUNJAB VS. HARI SINGH [REFERRED]
KERALA STATE ELECTRICITY BOARD TRIVANDRUM VS. T P KUNHALIUMMA [REFERRED]
M RAMASWAMY PILLAI VS. HAZARATH SYED SHAH MIAN SAKKAF KHADIRI THAIKAL [REFERRED]
GOWRISHANKAR VS. JOSHI AMBA SHANKAR FAMILY TRUST [REFERRED]
MITHAILAL DALSANGAR SINGH VS. ANNABAI DEVRAM KINI [REFERRED]
STATE BANK OF INDIA VS. B S AGRICULTURAL INDUSTRIES [REFERRED]
LANKA VENKATESWARLU VS. STATE OF A P [REFERRED]
STATE OF JAMMU AND KASHMIR VS. KARAN SINGH [REFERRED]
INDRA NARAYAN BERA VS. STATE OF WEST BENGAL [REFERRED]
PROMODE KUMAR ROY VS. SEPHALIKA DUTTA [REFERRED]
BHAKTI BH MONDAL VS. KHAGENDRA K BANDOPADHYA [REFERRED]
DHURJATI MOHAN DAS VS. BALAI CHANDRA DAS [REFERRED]
BIBHUTI BHUSAN MAYUR VS. BHABESH BHUSAN MAYUR [REFERRED]
VASUDEV DAULATRAM SADARANGANI VS. SAJNI PREM LALWANI [REFERRED]
MAJ GEN JONATHAN REUBAN SAMSON VS. ZILLAH SOLOMAN [REFERRED]
MUTUKDHARI SINGH VS. PREM DEBI [REFERRED]
STATE OF BIHAR VS. THAWARDAS PHERUMAL [REFERRED]
HARI NARAIN VS. SUBHASH CHANDER [REFERRED]
HAIMABATI MITRA VS. KUNJA MOHAN DAS [REFERRED]