JUDGEMENT
N.K.Sodhi, Presidung Officer (Oral) -
(1.) LEARNED counsel for the appellant prays that he may be allowed to
withdraw the appeal with liberty to file a fresh one against the impugned
order as he wants to place some additional documents and take further
grounds of appeal.
Dismissed as withdrawn with liberty as prayed for.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.