MANAS LODH Vs. STATE OF TRIPURA
LAWS(TRIP)-2019-9-85
HIGH COURT TRIPURA
Decided on September 30,2019

Manas Lodh Appellant
VERSUS
STATE OF TRIPURA Respondents


Referred Judgements :-

OM PRAKASH SHUKLA VS. AKHILESH KUMAR SHUKLA & ORS. [REFERRED TO]
UNION OF INDIA VS. PUSHPA RANI AND ORS. [REFERRED TO]
TANMOY NATH VS. STATE OF TRIPURA [REFERRED TO]
UDIT NARAIN SINGH MALPAHARIA VS. ADDITIONAL MEMBER BOARD OF REVENUE BIHAR [REFERRED TO]
GULABCHAND CHHOTALAL PARIKH VS. STATE OF GUJARAT [REFERRED TO]
MINOR A PEERIAKARUPPAN SOBHA JOSEPH VS. STATE OF TAMIL NADU [REFERRED TO]
BABUBHAI MULJIBHAI PATEL VS. NANDLAL KHODTDAS BAROT [REFERRED TO]
G SARANA VS. UNIVERSITY OF LUCKNOW [REFERRED TO]
NISHI MAGHU VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
AJAY HASIA VS. KHAUID MUJIB SEHRAVARDI [REFERRED TO]
ARTI SAPRU VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
LILA DHAR VS. STATE OF RAJASTHAN [REFERRED TO]
PRABODH VERMA DAL CHAND VS. STATE OF UTTAR PRADESH [REFERRED TO]
PRABODH VERMA DAL CHAND VS. STATE OF UTTAR PRADESH [REFERRED TO]
SARGUJA TRANSPORT SERVICE VS. STATE TRANSPORT APPELLATE TRIBUNAL M P GWALIOR [REFERRED TO]
STATE BANK OF INDIA VS. MOHAMMAD MYNUDDIN [REFERRED TO]
UNION PUBLIC SERVICE COMMISSION STATE OF ASSAM VS. HIRANYALAL DEV:UNION OF INDIA [REFERRED TO]
MUNINDRA KUMAR VI VEK KUMAR RAVINDER SINGH DHAKA VS. RAJIVGOVIL:VIVEKAGGGARWAL:RAJEEVGOVIL [REFERRED TO]
TATA CELLULAR VS. UNION OF INDIA [REFERRED TO]
MADANLAL VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
RAJ KUMAR VS. SHAKTI RAJ [REFERRED TO]
BADRINATH VS. GOVERNMENT OF TAMIL NADU [REFERRED TO]
JOGINDER SINGH VS. ROSHAN LAL [REFERRED TO]
INDU SHEKHAR SINGH VS. STATE OF U P [REFERRED TO]
UNION OF INDIA VS. BIKASH KUANAR [REFERRED TO]
RASHMI MISHRA VS. MADHYA PRADESH PUBLIC SERVICE COMMISSION [REFERRED TO]
UNION OF INDIA VS. S VINODH KUMAR [REFERRED TO]
UNION OF INDIA VS. S VINODH KUMAR [REFERRED TO]
MARRIPATI NAGARAJA VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
SADANANDA HALO VS. MOMTAZALI SHEIKH [REFERRED TO]
SURESH VS. YEOTMAL DIST CENTRAL CO OP BANK LTD [REFERRED TO]
DHANANJAY MALIK VS. STATE OF UTTARANCHAL [REFERRED TO]
TRIDIP KUMAR DINGAL VS. STATE OF WEST BENGAL [REFERRED TO]
OFFICIAL LIQUIDATOR VS. DAYANAND [REFERRED TO]
AMLAN JYOTI BOROOAH VS. STATE OF ASSAM [REFERRED TO]
DILIP KUMAR GARG VS. STATE OF U P [REFERRED TO]
K A NAGAMANI VS. INDIAN AIRLINES [REFERRED TO]
PUBLIC SERVICE COMMISSION UTTARANCHAL VS. MAMTA BISHT [REFERRED TO]
VIJENDRA KUMAR VERMA VS. PUBLIC SERVICE COMMISSION UTTARAKHAND [REFERRED TO]
J S YADAV VS. STATE OF U P [REFERRED TO]
VIJAY KUMAR KAUL VS. UNION OF INDIA [REFERRED TO]
RAMESH CHANDRA SHAH VS. ANIL JOSHI [REFERRED TO]
MANISH KUMAR SHAHI VS. STATE OF BIHAR [REFERRED TO]
STATE OF RAJASTHAN VS. UCCHAB LAL CHHANWAL [REFERRED TO]
CHANDIGARH ADMINISTRATION VS. JASMINE KAUR [REFERRED TO]
HC PRADEEP KUMAR RAI VS. DINESH KUMAR PANDEY [REFERRED TO]
MADRAS INSTITUTE OF DEVELOPMENT STUDIES AND ANOTHER; S ANANDHI AND OTHERS VS. K SIVASUBRAMANIYAN AND OTHERS [REFERRED TO]
ASHOK KUMAR VS. STATE OF BIHAR [REFERRED TO]
D. SAROJAKUMARI VS. R. HELEN THILAKOM & ORS. [REFERRED TO]


JUDGEMENT

S. Talapatra, J. - (1.)There is no dispute that the petitioner is the Bachelor of Science (Paramedical) from the Tripura University, Agartala.
(2.)In order to fill up the vacancies in the post of Pharmacist (Allopathy) and in other posts namely Laboratory Technician (blood), Radiographer, Plaster Technician, O.T. Technician, Physiotherapist, Audiometric Technician, Ophthalmic Assistant, Lower Division Clerk, Record Technician, Dental Technician, Histopathology Technician, Ward Master, Rehabilitation Assistant, Tailor, Transport Officer, Carpenter and Pharmacist Homeo, all belonged to Group-C Non-Gazetted, the employment notification dated 27.05.2016 was published by the Director of Health Services, Government of Tripura. For purpose of reference, the entire text of the said notification is extracted hereunder:
Employment Notification

Applications are invited for filing up vacancies for the following pasts under the Health and Family Welfare Department, Government of Tripura on purely temporary and fixed pay basis.

The eligible will candidates residing permanently in the state of Tripura within the age limit of minimum 18 years of age and maximum 40 years (relaxable by 5 years for ST, SC, PH, Er- Serviceman and in service candidates) as on 15th June, 2016 may apply in the plain paper stating all the particulars as mentioned below along with self attested copies of relevant documents.

1. Name of the post applied for, 2. Name of the candidates (in BLOCK LETTER), 3. Father's/Husband name, 4. Permanent address, 5. Permanent address to which communication is to be made, 6. Contact number, 7. Whether SC/ST/Ex.Serviceman, 8. Whether belongs to BPL/AAY, 9. Date of birth, 10. Educational and other qualification (mentioning year of passing, total marks obtained and percentage of marks obtained), 11. Experience(if any), 12. Employment Exchange Reg. No. 13. Nationality, 14. Religion, 15. Other information (if any).

Application(s) will receive in the O/o the Director of Health Services, Government of Tripura, P.N. Complex, Gurkhabasti, P.O.Kunjaban, Agartala, Pin-799006, in Govt. working days during 11.00 PM with effect from 03.06.2016. Last date of receiving application is 15.06.2016 (up to 4:00 PM). No application will be received after last date. Department is not liable for any postal delay. No TA and DA is admissible for this purpose.

Not illegible

Sd/- (Dr. J.K. Deb Varma)

Director of Health Services,

Government of Tripura, Agartala.

(3.)It is apparent from the said employment notification that the eligible and willing candidates residing permanently in the state of Tripura within the age limit of 18 years and the maximum 40 years [relaxable for 5 years for ST, SC, PH, Ex. Serviceman and in-service candidates] as on 15.06.2016 might apply in the plain paper stating the particulars and annexing copy of the relevant documents in terms of the requisite particulars as referred in the said Employment Notification. After the applications were received within the period of 3.6.2016 and 15.6.2016, the Director of Health Services, Government of Tripura issued the Memorandum under No.F.2(1-203)-MS/ESTT/2016(Sub-V) dated 01.09.2016 whereby the eligible applicants were asked to appear before the interview board as per the schedule of the interview provided in the said memorandum. The eligible applicants were asked to appear before the interview board on the scheduled date and time. They were further asked to carry the original testimonials and receipt-token of the application and the interview card as issued by the Director of Health Services and sent by post.
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