STATE OF M.P. AND OTHERS Vs. SHANTILAL DUNGARWAL

JUDGEMENT

(1.) Shri Abhishek Tugnawat, learned counsel for the respondent has drawn the attention of this Court towards an order passed in an identical review petition i.e. Review Petition No. 290/2018 (State of M. P. and Others v. Vijay Kumar Dukariya) on 27/02/2018. The order passed by this Court reads as under:-

(2.) In light of the aforesaid order passed in an identical review petition, this Court does not find any reason to entertain the present review petition. The review petition is accordingly dismissed. Certified copy as per rules.